Rajasthan High Court - Jaipur
Sanjay Bhandari vs State Of Rajasthan And Ors on 25 May, 2017
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ORDER
S.B. Criminal Misccellaneous (Petition) No. 1331 / 2017
Sanjay Bhandari S/o Shri Ramraj Bhandari, R/o B- 5/110,
Safdarjung Enclave, New Delhi, Presently Residing At G-
123, Ramanuj Path, Shyam Nagar, Jaipur (raj.)
----Complainant/Petitioner
Versus
1. State of Rajasthan Through PP
2. Ravidutt Sharma S/o Shri Nainsingh Sharma, R/o Village
Ishapur, P.S. Gulavathi, Distt. Bulandshahar (U.P.)
3. Alok Jain S/o Shri Rikhabchand Jain, R/o House No.
4/455, Malviya Nagar, P.S. Malviya Nagar, Jaipur
4. Ajit Jain S/o Shri Rikhabchand Jain, R/o House No.
4/455, Malviya Nagar, P.S. Malviya Nagar, Jaipur
5. Ashok Kumar Meena S/o Shri Mohanlal Meena, R/o
House No. A-21, J.P. Colony, P.S. Jyoti Nagar, Jaipur
----Accused/Respondents
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