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State of Chattisgarh - Section

Section 10 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002

10. District level committee for licensing.

- There shall be a district level committee for selection of licensees for sale of country /foreign liquor. The committee shall consist of the-
(i) The Collector of the District Chairman
(ii) The District Excise Officer/Asstt. Commissioner of theDistrict. Member Secretary