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State of Chattisgarh - Section
Section 10 in The Chhattisgarh Excise Settlement of Licences for Retail Sale of Country/Foreign Liquor Rules, 2002
10. District level committee for licensing.
- There shall be a district level committee for selection of licensees for sale of country /foreign liquor. The committee shall consist of the-| (i) | The Collector of the District | Chairman |
| (ii) | The District Excise Officer/Asstt. Commissioner of theDistrict. | Member Secretary |