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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Sikkim - Subsection

Section 70(2) in Sikkim Panchayat Act, 1993

(2)Where the State Government directs a Zilla Panchayat to make provision for any of the items enumerated in sub-section (1),it shall place such funds at the disposal of the Zilla Panchayat as may be determined by the State Government for the purpose.