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Punjab-Haryana High Court

Hsidc Now Hsiidc Ltd & Others vs Kiran Jain & Others on 17 October, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                            AT CHANDIGARH

                                    RFA No. 2153-2017 (O&M)
                                    Date of Decision: 17.10.2022

HSIDC now Haryana State Industrial                   and       Infrastructure
Development Corporation Ltd. and another
                                                             ......Appellant (s)

                              Vs.
Kiran Jain and others
                                                     .........Respondent (s)

CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:   Mr. Pritam Singh Saini, Advocate,
           Mr. Lokesh Sinhal, Advocate,
           Mr. Deepak Balyan, Advocate,
           for HSIDC.

           Mr. Birender Singh Rana, Senior Advocate, with
           Mr. Nayandeep Rana, Advocate,

           Mr. Sumeet Goel, Senior Advocate,
           with Mr. A.N. Vaid, Advocate,
           Mr. Sanjiv Gupta, Advocate,
           Mrs. Neeraj, Adv ocate,
           with Mr. Abhinav, Advocate,
           & Mr. Madan Pal, Advocate,
           Mr. Nonish Kumar, Advocate,
           Mr. J.P. Sharma, Advocate,
           Ms. Vaishali Kamboj, Advocate,
           Mr. M.K. Taya, Advocate,
           Mr. Rahul Deswal, Advocate,
           Mr. Ashok Kumar Khubber, Advocate,
           Mr. Pankaj Bali, Advocate,
           Ms. Monika Gupta, Advocate,
           Mr. Rajinder Goel, Advocate,
           Mr. J.K. Goel, Advocate,
           Mr. Himanshu Sharma, Advocate,
           Mr. Rajesh Bansal, Advocate,
           Mr. Vikram Singh, Advocate,
           Mr. Varinder Singh, Advocate,
           Mr. Akshay Jindal, Advocate,
           for the landowners.

           Mr. Shivendra Swaroop, A.A.G., Haryana.

           Mr. Ajay Chauhan, Advocate,
           for Mr. Diwan S. Adlakha, Advocate,




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                RFA No. 2153-2017 (O&M)                                -2-

               Mr. J.S. Virk, Advocate,
               Mr. Dhruv Kaushik, Advocate,
               for Mr. Arun Sharma, Advocate,
               for the respondents.

            *****

ANIL KSHETARPAL J.

For orders, see detailed order of the even date passed in RFA No. 3500 of 2015 (O&M) titled as Sham Bihari (since deceased) through his LRs vs. State of Haryana and others.

All the pending miscellaneous applications, if any, are also disposed of.




October 17, 2022                               (ANIL KSHETARPAL)
nitin                                                 JUDGE


               Whether speaking/reasoned                     Yes
               Whether Reportable                            No




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