Section 3(4)(iv) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

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State of Odisha - Subsection

Section 3(4)(iv) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(iv)out of the wards left after reservation for the Scheduled Castes, Scheduled Tribes and Backward Class of citizens including their women reservation of wards for women shall be made according to the descending order of their population until the required quota is completed ; and]

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State of Odisha - Subsection

Section 3(4)(iv) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994