Madhya Pradesh High Court
Deolal vs The State Of Madhya Pradesh on 2 March, 2020
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 CRR-2642-2014 The High Court Of Madhya Pradesh CRR-2642-2014 (DEOLAL Vs THE STATE OF MADHYA PRADESH) 6 Jabalpur, Dated : 02-03-2020 This case has wrongly been listed today. So, office is directed to verify the same and list the matter on 05.05.2020 in compliance of order dated 25.02.2020.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 03/03/2020 11:31:52