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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Himachal Pradesh - Subsection

Section 2(2) in Himachal Pradesh Specified Essential Commodities (Regulation of Distribution) Order, 2019

(2)The words and expressions used but not defined in this order shall have the same meanings as are assigned to them in the Essential Commodities Act, 1955, National Food Security Act, 2013 and Targeted Public Distribution System (Control) Order, 2015.