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Supreme Court - Daily Orders

Virender Kumar vs State Of Punjab . on 17 October, 2016

Bench: Shiva Kirti Singh, R. Banumathi

     ITEM NO.40                                COURT NO.11                SECTION IVB

                                 S U P R E M E C O U R T O F          I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 26987/2016
     (Arising out of impugned final judgment and order dated 19/05/2016
     in LPA No. 1764/2015 19/05/2016 in CWP No. 18438/2014 passed by the
     High Court Of Punjab & Haryana At Chandigarh)

     VIRENDER KUMAR & ORS.                                                Petitioner(s)

                                                      VERSUS

     STATE OF PUNJAB & ORS.                            Respondent(s)
     (With appln .for permission to file additional documents and
     interim relief and office report)


     Date : 17/10/2016 This petition was called on for hearing today.

     CORAM :
                           HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
                           HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                  Ms.   Indu Malhotra,Sr.Adv.
                                        Ms.   Nisha Bagchi,Adv.
                                        Mr.   Tanvik Nayar,Adv.
                                        Mr.   Prashant Singh,Adv.
                                        Mr.   Vikas Mehta,Adv.

     For Respondent(s)

                            UPON hearing the counsel the Court made the following
                                               O R D E R

Heard learned senior counsel for the petitioners. The special leave petition is dismissed.

                         (Madhu Bala)                                   (Madhu Narula)
                         Court Master                                    Court Master




Signature Not Verified

Digitally signed by
MADHU BALA
Date: 2016.10.18
15:40:51 IST
Reason: