Supreme Court - Daily Orders
Virender Kumar vs State Of Punjab . on 17 October, 2016
Bench: Shiva Kirti Singh, R. Banumathi
ITEM NO.40 COURT NO.11 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 26987/2016
(Arising out of impugned final judgment and order dated 19/05/2016
in LPA No. 1764/2015 19/05/2016 in CWP No. 18438/2014 passed by the
High Court Of Punjab & Haryana At Chandigarh)
VIRENDER KUMAR & ORS. Petitioner(s)
VERSUS
STATE OF PUNJAB & ORS. Respondent(s)
(With appln .for permission to file additional documents and
interim relief and office report)
Date : 17/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Ms. Indu Malhotra,Sr.Adv.
Ms. Nisha Bagchi,Adv.
Mr. Tanvik Nayar,Adv.
Mr. Prashant Singh,Adv.
Mr. Vikas Mehta,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned senior counsel for the petitioners. The special leave petition is dismissed.
(Madhu Bala) (Madhu Narula)
Court Master Court Master
Signature Not Verified
Digitally signed by
MADHU BALA
Date: 2016.10.18
15:40:51 IST
Reason: