Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 71] [Entire Act] State of Telangana - Subsection Section 71(2) in Telangana Shops and Establishments Act, 1988 (2)In making a rule under sub-section (1), the Government may provide that a contravention there of shall be punishable with fine which may extend to fifty rupees.
