Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 782] [Entire Act]

State of Punjab - Subsection

Section 782(1) in Punjab Jail Manual, 1996

(1)When the execution is to take place within the walls of the jail, 12 men of the Warder Guard shall "fall in" with their fire-arms and 10 rounds of buckshot ammunition per man, near the jail gateway fifteen minutes before the hour fixed for the execution. The guard shall not enter the jail unless called upon to suppress a disturbance or when spectators are admitted.