Section 10(2)(m) in The Bihar (Coal Mining) Area Development Authority Act, 1986

[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

(m)Representatives of the following Ministries/Departments:-

(i)Railways;

(ii)Tourism and Civil Aviation;

(iii)Transport and Communications;

(iv)Regional Planning, Housing and Urban Development;

(v)Mines Safety.

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