Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jharkhand - Section

Section 11 in Departmental Examination of Assistant Public Prosecutors, Bihar Rules, 1986

11. Confirmation.

- An officer will be confirmed in this post after -
(a)he has rendered two years of continuous service as an Assistant Public Prosecutor ;
(b)he has passed the departmental examination by higher standard completely ; and
(c)the Government consider the Officer suitable in all respects for confirmation in the post.