Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 15 in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016 15. Revision of Rules. - The Central Government may revise these rules on the recommendations of Supervisory Committee, as and when necessary.
