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D. K. Sinha @ Dilip Kumar Sinha vs The Union Of India & Ors on 16 March, 2017

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

  IN THE HIGH COURT OF JUDICATURE AT PATNA
               Civil Writ Jurisdiction Case No.13394 of 2016
======================================================
D. K. Sinha @ Dilip Kumar Sinha, S/o Late Rajpati Prasad Sinha, resident
of village - Saidpura, P.S.- Khagaul, District- Patna

                                                      .... ....   Petitioner
                                Versus

1. The Union of India through the Secretary, Ministry of Railways, New
    Delhi
2. The Chairman, Railway Board, New Delhi
3. The General Manage, East Central Railway, Hajipur
4. The General Manager (P) East Central Railway, Hajipur
5. The Divisional Railway Manager E.C. Railway, Danapur
6. The Divisional Railway Manager E.C. Railway, Moghalsarai
7. Sankar Yadav Son of Late Gaurakh, Tower Wagon Driver, Danapur
8. PRP Gupta Son of Sri S.P. Gupta, Tower Wagon Driver, Daldarnagar
9. Satyanarayan Son of Late Mahangu, Tower Wagon Driver, Jehanabad
10. mahadev Pandit Son of Late Bideshi Pandit, Tower Wagon Driver,
    Mokama
11. C.M. Singh Son of Late Jagdish Singh, Tower Wagon Driver,
    Jehanabad
12. Ravindra Prasad Son of Late Ram Varan Praad, Tower Wagon Driver,
    Buxar
13. Mr. Subodh Prasad Son of Late Gaurakh, Tower Wagon Driver,
    Danapur
14. Chanchal Sinha Son of Sri Ram Chandra Sinha, Tower Wagon Driver,
    Danapur
15. Semual Tirki Son of Late Joljostirki, Tower Wagon Driver, Danapur
16. Bibhash Kumar Chaurasia Son of Sri Ras Bihari Chaurasia, Tower
    Wagon Driver, Jhajha
17. Manoj Kumar Son of Sri Vishundev Ram, Tower Wagon Driver, Arrah
18. Krishna Kumar Son of Late Anirudh Singh Tower Driver, Jehanabad
19. Pawan Kumar Son of Sri Budh Ram , Wagon Driver, Dildarnagar
20. Prem Sagar Thakur Son of Sri Ram Sihasan Thakur, Tower Wagon
    Driver, Buxar
21. Kumar Devendra Singh Son of Sri Jogeshera Prasad Singh Tower
    Wagon Driver, Bakhtiarpur
22. Ram Naresh Son of Late Sita Sharan, Tower Wagon Driver, Buxar
23. D.N. Dubey Son of Late BN Dubey, Tower Wagon Driver, Jhajha
24. T.K. Pandey Son of late Ram Surat Pandey Tower Wagon Driver, Arrah

                                                 .... .... Respondents
======================================================
Appearance :
For the Petitioner/s   : Mr. Shaishav Kumar, Advocate
For Respondents 1 to 5 : Mr. Nishi Nath Ojha, Advocate
======================================================
CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR
TRIPATHI
           and
            Patna High Court CWJC No.13394 of 2016 (3) dt.16-03-2017

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                                HONOURABLE JUSTICE SMT. NILU AGRAWAL
                       ORAL ORDER
                       (Per: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI)

3       16-03-2017

Mr. Shaishav Kumar, learned counsel for the petitioner would like to withdraw the writ application in the changed circumstances and the developments which have taken place subsequently.

Respondents have no objection. Writ is dismissed as not pressed.

(Ajay Kumar Tripathi, J) (Nilu Agrawal, J) Rajesh/-

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