Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 84 in Finance Act, 2013 84. Amendment of section 147. - In section 147 of the Customs Act, in sub-section (5), after the words "for such purposes", the words "including liability therefor under this Act" shall be inserted.
