Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 328] [Entire Act] State of Uttar Pradesh - Subsection Section 328(3) in Rules under the United Provinces Excise Act, 1910 (3)The sites of all shops shall be selected with regard to police control especially in case of cities, town and large villages and traffic regulation needs.
