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[Cites 0, Cited by 0] [Article 269(1)] [Article 269] [Constitution]

Constitution Subarticle

Article 269(1)(b) in Constitution of India

(b)the expression "taxes on the consignment of goods" shall mean taxes on the consignment of goods (whether the consignment is to the person making it or to any other person), where such consignment lakes place in the course of inter-State trade or commerce.