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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Assam - Subsection

Section 6(f) in The Assam Co-operative Agricultural and Rural Development Bank, Rules, 1961

(f)How sale is conducted. - The sale officer may, in his discretion postpone the sale to a specified date and hour, recording his reasons fro such postponement. Where a sale is postponed for a longer period than seven days a fresh proclamation under clause (e) shall be issued unless the mortgagor consents to waive it.