Section 19(1)(g) in The Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968

[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

(g)obstructs any officer making a seizure or search under Sub-section (2) or (3) of Section 16; or

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