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NCT Delhi - Section

Section 71C in Delhi Motor Vehicles Rules, 1993

71C.

- Colour Scheme for Compressed natural Gas Propelled Contract Carriage fabricated on Ashok Leyland (Viking 5639mm Wheel Base fitted with IVECO CNG Engine Chassis with 60% rear Overhang) and Tata (LPO-1510-GGS/55-5545mm wheel Chassis fitted with Cummins CNG with 60% rear Overhang) Chassis.