Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Uttarakhand - Subsection Section 3(ii) in Dev Sanskriti Vishwavidyalaya Act, 2002 (ii)Shri Vedmata Gayatri Trust shall, for the purposes of establishing the University under this Act, fulfil the following conditions, viz.:--
