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Himachal Pradesh High Court

State Of H.P. & Others vs . Anju Devi on 10 August, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

State of H.P. & Others Vs. Anju Devi .

CMPM No. 947 of 2022 10.08.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Adarsh Kumar Sharma, Additional Advocate General, for the petitioners.

List before another bench in which Ms. Justice Jyotsna Rewal Dua, Judge is a member.




                    r               to       ( Tarlok Singh Chauhan )
                                                         Judge

             August 10, 2022                   ( C.B. Barowalia )
                  (ravinder)                          Judge








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