Himachal Pradesh High Court
State Of H.P. & Others vs . Anju Devi on 10 August, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
State of H.P. & Others Vs. Anju Devi .
CMPM No. 947 of 2022 10.08.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Adarsh Kumar Sharma, Additional Advocate General, for the petitioners.
List before another bench in which Ms. Justice Jyotsna Rewal Dua, Judge is a member.
r to ( Tarlok Singh Chauhan )
Judge
August 10, 2022 ( C.B. Barowalia )
(ravinder) Judge
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