Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 16] [Entire Act] Union of India - Section Section 55A in The Representation of the People Act, 1951 55A. Retirement from contest at elections in Parliamentary and Assembly constituencies.— Repealed by the Representation of the People (Amendment) Act, 1958 (58 of 1958), sec. 22 (w.e.f. 30-12-1958).
