Gauhati High Court
Jatin Ch. Das And Anr vs The State Of Assam And 5 Ors on 17 February, 2020
Author: Manash Ranjan Pathak
Bench: Manash Ranjan Pathak
Page No.# 1/5
GAHC010014552019
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C) 509/2019
1:JATIN CH. DAS AND ANR.
S/O LATE GHANARAM DAS
R/O PACHIM BORAGAON (GAKHIR CHOWK),
P.O. MALIGAON, DEBKATA NAGAR
DIST. KAMRUP (METRO), ASSAM
2: DR DWIJEN KALITA
S/O LATE DAYARAM KALITA
VILL- CHAMPAK NAGAR
CHAYGAON
P.O. AND P.S. CHAYGAON
DIST. KAMRUP (RURAL)
ASSA
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM, SACHIVALAYA,
DISPUR,
GUWAHATI- 781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF HEALTH AND FAMILY WELFARE
DISPUR
GUWAHATI- 781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF HEALTH AND FAMILY WELFARE
DISPUR
GUWAHATI - 781006.
4:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
FINANCE DEPARTMENT
Page No.# 2/5
DISPUR
GUWAHATI - 781006.
5:THE DIRECTOR OF AYUSH
ASSAM
BASISTHA ROAD
BANPHOOL NAGAR PATH
DISPUR
GUWAHATI - 781006.
6:THE DIRECTOR OF PENSION
ASSAM
HOUSEFED COMPLEX
DISPUR
GUWAHATI- 781006
Advocate for the Petitioner : MR. B C DAS
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C) 7707/2018
1:ASSAM AYURVEDIC DOCTORS SERVICE ASSOCIATION AND 2 ORS.
REP. BY ITS PRESIDENT NAMELY
DR. BABUL CH KALITA
HEAD OFFICE GOVT AYURVEDIC COLLEGE
JALUKBARI
P.O- JALUKBARI
GUWAHATI- 09
DIST- KAMRUP(M)
ASSAM
2: BABUL CH KALITA
S/O- SRI SUNANDA RAM KALITA
VILL- SANTIPUR
P.O- NIZ SANTIPUR
DIST- BAKSA
ASSAM
3: SANKAR JYOTI DAS
S/O- SRI PARESH DAS
VILL- BONGSHAR
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P.O- BONGSHAR
DIST- KAMRUP(R)
ASSAM
VERSUS
1:THE STATE OF ASSAM AND 5 ORS
REP. BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
SACHIVALAYA
DISPUR
GUWAHATI- 781006
2:THE PRINCIPAL SECRETARY
TO THE GOVT OF ASSAM
DEPTT OF HEALTH AND FAMILY WELFARE
DISPUR
GUWAHATI- 781006
3:THE COMMISSIONER AND SECRETARY
TO THE GOVT OF ASSAM
DEPTT OF HEALTH AND FAMILY WELFARE
DISPUR
GUWAHATI- 781006
4:THE COMMISSIONER AND SECRETARY TO THE GOVT OF ASSAM
FINANCE DEPTT
DISPUR
GUWAHATI- 781006
5:THE DIRECTOR OF AYUSH
ASSAM
BASISTHA ROAD
BANPHOOL NAGAR PATH
DISPUR
GUWAHATI- 781006
6:THE DIRECTOR OF PENSION
ASSAM
HOUSEFED COMPLEX
DISPUR
GUWAHATI- 781006
Advocate for the Petitioner : MR. B C DAS
Advocate for the Respondent : GA
ASSAM
Linked Case : WP(C) 3109/2019
Page No.# 4/5
1:MAHESH CHANDRA DAS
S/O- LT NAMESHWAR DAS
R/O- VILL- DEKAPARA
P.O. GUWAHATI AIRPORT
GHY-15
DIST- KAMRUP
VERSUS
1:THE STATE OF ASSAM AND 5 ORS.
REP. BY THE CHIEF SECY. TO THE GOVT. OF ASSAM
SACHIVALAYA
DISPUR
GHY-6
2:THE PRINCIPAL SECRETARY
GOVT. OF ASSAM
DEPTT. OF HEALTH AND FAMILY WELFARE
DISPUR
GHY-6
3:THE COMM. AND SECY.
GOVT. OF ASSAM
DEPTT. OF HEALTH AND FAMILY WELFARE
DISPUR
GHY-6
4:THE COMM. AND SECY.
GOVT. OF ASSAM
FINANCE DEPTT.
DISPUR
GHY-6
5:THE DIRECTOR OF AYUSH
ASSAM
BASISTHA ROAD
BANPHOOL NAGAR PATH
DISPUR
GHY-6
6:THE DIRECTOR OF PENSION
ASSAM
HOUSEFED COMPLEX
DISPUR
GHY-6
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Advocate for the Petitioner : MR. M K BORO
Advocate for the Respondent : SC
HEALTH
BEFORE
HON'BLE MR. JUSTICE MANASH RANJAN PATHAK
ORDER
17-02-2020 On the prayer of the learned counsel for the petitioners, the matters are adjourned for two weeks.
JUDGE Comparing Assistant