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[Cites 0, Cited by 0] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(v) in Code of Regulations for Anglo-Indian Schools-Tamil Nadu State

(v)When proper application for a transfer certificate is received at the end of a term or in the interval between two terms or in the first five working days of a term, the Headmaster shall forthwith issue the certificate provided that his claim has been satisfied.