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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Uttar Pradesh - Subsection

Section 133(2) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(2)In respect of any other tax, a Zila Panchayat may, by written communication, require any person who may appear to be liable to payment of such tax, to furnish such information as may be prescribed by rule.