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[Cites 0, Cited by 0] [Section 12(13)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(13)(b) in Andhra Pradesh General Sales Tax Act, 1957

(b)if the dealer is found to have misused any of the forms referred to in sub sections (7) and (10) or to have failed to keep them in proper custody.