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State of Uttar Pradesh - Section

Section 97 in U.P. Revenue Code (Amendment) Act, 2016

97. Amendment of Section 124.

- In Section 124 of the said Code, in Hindi version, in sub-section (2), for the words and figure ^^mi/kkjk 2 fdlh the words and figure ^^mi/kkjk 2 ds vUrxZr fdlh shall be substituted.