Section 1 in First Statutes of the Jai Narayan Vyas University Jodhpur
1.
In these Statutes, unless there is anything repugnant in the subject or context,-(a)The 'Act' means the Jai Narayan Vyas University Jodhpur Act, 1962 and 'Section' means a Section of the Act; and(b)'Officers', 'Authorities', Teachers' and 'Ministerial and other Staff mean respectively officers, authorities, teachers and ministerial and other staff in the University.
