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State of Maharashtra - Section

Section 324 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

324. Copies of Act, rules and bye-laws to be made available at Council's office for public inspection and for sale.

- Every Council shall keep at its head office copies of this Act and of the rules and bye-laws made thereunder and in force in the municipal area, in English and in Marathi open to inspection to the inhabitants of that area, free of charge, during office hours. The Council may also arrange for the sale of copies of these books.