Supreme Court - Daily Orders
The State Of Uttar Pradesh Principal ... vs Shiv Kumar Pathak on 5 February, 2018
Bench: Adarsh Kumar Goel, Uday Umesh Lalit
ITEM NO.23 COURT NO.11 SECTION III-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No. 56/2018 in I.A. D.No. 24859 of 2017 in C.A.Nos. 4347-4375
of 2014
THE STATE OF UTTAR PRADESH & ORS. Petitioner(s)
VERSUS
SHIV KUMAR PATHAK & ORS. Respondent(s)
Date : 05-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. P.S. Patwalia,Sr.Adv.
Mr. Shyam Diwan,Sr.Adv.
Mr. Mukesh Verma,Adv.
Mr. Yash Pal Dhingra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
M.A. No.56/2018 (Application for modification of this court's judgment dated 25.07.2017) is dismissed.
(MADHU BALA) (SUMAN JAIN)
COURT MASTER (SH) BRANCH OFFICER
Signature Not Verified
Digitally signed by
MADHU BALA
Date: 2018.02.06
10:56:42 IST
Reason: