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State of Odisha - Section

Section 6 in The Orissa Kendu Leaves (Control of Trade) Act, 1961

6. Opening of Depots and Publication of Price-Lists, etc. at the Depot.

- In each unit there shall be such number of depots as Government may direct to be set up at such places as may be convenient for the transaction of business and the price-list of Kendu leaves and the hours of business shall be prominently displayed on the notice board kept for the purpose at every such depot.