Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 54A] [Entire Act] State of Tamilnadu - Subsection Section 54A(2) in The Tamil Nadu District Police Act, 1859 (2)The State Government may, by notification in the Official Gazette cancel or modify any such notification as is referred to in sub-section (1).
