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[Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act]

State of Haryana - Subsection

Section 90(1)(b) in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

(b)the terms and conditions on which auctioneers may be appointed shall, from time to time be determined by the Chief Settlement Commissioner.