Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(2)(a) in Rajasthan Forest Subordinate Service Rules, 2015

(a)A candidate for direct recruitment to the posts of Forest Range Officer Grade I, Forester and Forest Guard shall also attain the minimum standards of physical fitness as prescribed below: