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[Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(3)(c) in Bhakta Kavi Narsinh Mehta University Act, 2015

(c)give due consideration to the request, if any, made by the applicant for reconsideration of any of the conditions conveyed to him;