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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 27(xi) in The Jammu and Kashmir Animal Diseases (Control), Act, 2006 (1949 A. D.)

(xi)disinters or causes to be disinterred the carcass or any part of the carcass of any animal which at the time of it death was infective or was destroyed on account of its being infective or suspected to be infective in contravention of the provisions or section 23,