Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68A] [Entire Act] State of Punjab - Subsection Section 68A(a) in The Punjab Excise Act, 1914 (a)for a second offence be punished with not less than twice the punishment awarded to him on his first conviction; and
