Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8C(3)] [Section 8C] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8C(3)(b) in The Jammu and Kashmir Prohibition on Manufacture of Specified Copper Utensils (By Machine) Act, 2006

(b)nominating any officer of the Government, in the case of any other property, perform the function of the Administrator of such property subject to such conditions as may be specified by the Special Court.