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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(iii) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

(iii)undertaking and guiding extension education programmes, including establishment of Krishi Vidnyan Kendras and organising district level farmers, Melawas, from time to time, for the improvement and development of the standard of agriculture and agriculturists in the State;