Umesh Sant & Ors. vs . Manav Sant & Anr. on 11 April, 2023

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Umesh Sant & ors. vs. Manav Sant & anr.

RSA No.228/2020

11.4.2023 Present: Mr. Vaibhav Kanwar, Advocate vice Mr. Karan Singh Kanwar, Advocate, for appellants No.1 and 3.

Appellant No.2 is stated to have expired though ex-

parte.

Mr. Vedhant Ranta, Advocate, for respondent No.1.

RSA No.228/2020 & CMP No.10035/2020 It is informed that appropriate application on account of death of appellant No.2 stands filed today itself.

r Copy thereof stands supplied to learned counsel for respondent No.1.

Response to the application, as prayed, be filed within two weeks.

List for consideration after two weeks.

( Vivek Singh Thakur ) Judge 11th April, 2023 (CS) ::: Downloaded on - 11/04/2023 20:52:32 :::CIS

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