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Andhra Pradesh High Court - Amravati

Peddapalli Narasamma vs The State Of Andhra Pradesh, on 7 August, 2025

            HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
                   MAIN CASE: WRIT PETITION No. 18117 of 2025

                                   PROCEEDING SHEET

Sl.                                                                              Office
        DATE                                   ORDER
No                                                                               Note

2.    07.08.2025     TRR, J

                               It is represented by learned counsel that he
                     filed vakalath for the 6th respondent vide WPUSR

No.86134 of 2025.

Office is directed to verify the same and place the same in the bundle and print the name in the cause list for the 6th respondent.

For counter of the respondents, list the matter after three weeks.

_______ TRR,J Harin