Andhra Pradesh High Court - Amravati
Peddapalli Narasamma vs The State Of Andhra Pradesh, on 7 August, 2025
HIGH COURT OF ANDHRA PRADESH AT AMARAVATHI
MAIN CASE: WRIT PETITION No. 18117 of 2025
PROCEEDING SHEET
Sl. Office
DATE ORDER
No Note
2. 07.08.2025 TRR, J
It is represented by learned counsel that he
filed vakalath for the 6th respondent vide WPUSR
No.86134 of 2025.
Office is directed to verify the same and place the same in the bundle and print the name in the cause list for the 6th respondent.
For counter of the respondents, list the matter after three weeks.
_______ TRR,J Harin