Section 40 in Guwahati Metropolitan Development Authority Act, 1985
40. Effect of Scheme.
- On and after the day on which a scheme comes into force:(a)all lands required by the Authority shall, unless it is otherwise determined in such scheme, vest absolutely in the Authority free all from encumbrances:(b)all rights in the existing plots which have been reconstituted shall determine, and the reconstituted plots shall become subject to the rights settled by the Authority;(c)the Authority shall handover possession of the reconstituted plots to the owner to whom these are allotted in the scheme.
