Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act] Union of India - Subsection Section 25(1)(c) in Pension Fund Regulatory and Development Authority (Retirement Adviser) Regulations, 2016 (c)to ascertain whether the provisions of the Act and these regulations are being complied with by the retirement adviser;