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[Cites 0, Cited by 0] [Section 39(11)] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(11)(d) in Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007

(d)a gift from a relative or friend, for a special occasion, such as a wedding, anniversary or birthday, if the gift is fairly commensurate with the occasion and the relationship;