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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(f) in Money Circulation Scheme (Banning) Rules, 2013

(f)"Money Circulation Scheme" includes a scheme which is used for making of quick or easy money in disguise of such scheme as a scheme for sale of products or providing or claiming to provide certain goods or services etc.;