Madhya Pradesh High Court
Santosh Kumar Nanda vs The State Of Madhya Pradesh on 10 September, 2025
1 CRA-8977-2022
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 8977 of 2022
(SANTOSH KUMAR NANDA Vs THE STATE OF MADHYA PRADESH ) Dated : 10-09-2025 Shri Sanjay Saini - former counsel for the appellant is present. Shri Manish Jain - new proposed counsel for the appellant is present.
This case is posted for consideration of I.A.No. 21775/2025 which is an application for change of counsel filed on 03.09.2025 along with an affidavit of brother of appellant and Photostat copy of Vakalatnama duly signed by appellant and forwarded by concerned jail authority.
It is submitted by the former counsel that he has objection to the application and has sought an opportunity to file a written objection.
Hence, time is granted with a direction that in case, such objection is filed within 7 days, matter be placed before Hon'ble Court.
In case of failure to file written objection as above, matter be placed again before R.J.-I for further orders.
(REGISTRAR (J-I)) Signature Not Verified Signed by: ANIL KUMAR Signing time: 9/10/2025 5:39:20 PM