Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Punjab - Subsection Section 2(4) in Punjab Public Carrier Goods Agents Licensing Rules, 1979 (4)'collecting, forwarding and distributing agent' means an agent engaged in the business of collecting, forwarding and distributing goods carried by public carriers;
