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State of Odisha - Section
Section 25 in The Orissa Circuit Houses and Inspection Bungalows Rules, 1985
25. Interpretation.
- If any question arises relating to interpretation of these rules, it shall be referred to Government for derision.Appendix IVisitors' Book| Sl. No. | Name and designation of the visitor | Name and relationship of person(s), if any,accompanying the visitor (in case of non-entitled visitors) | Date and time of arrival |
| 1 | 2 | 3 | 4 |
| Purpose of visit | No. of days in occupation | Date and time of departure | Amount paid for rent |
| 5 | 6 | 7 | 8 |
| Amount paid towards other charges (if any) | Total amount paid | Signature of the Visitor | Remarks |
| 9 | 10 | 11 | 12 |