Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 173] [Entire Act] State of Kerala - Subsection Section 173(i) in The Kerala State Goods and Services Tax Act, 2017 (i)in the Kerala Surcharge on Taxes Act, 1957 (11 of 1957), sub-sections (IA) and (IAA) of section 3 shall be omitted;
